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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Andhra Pradesh - Subsection

Section 6(j) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(j)to acquire, hold and dispose off property, and to enter into contracts and to do all other things necessary for, or incidental to the objectives of theUniversity;