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[Cites 0, Cited by 0] [Section 15(1)] [Section 15] [Entire Act]

State of Rajasthan - Subsection

Section 15(1)(c) in Rajasthan Bhamashah (Direct Transfer of Public Welfare Benefits and Delivery of Services) Rules, 2018

(c)Where it is found that the name of a family member appears in more than one family all such Bhamashah Identification numbers shall be deactivated till they are updated; or