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State of Goa - Section

Section 15 in Goa Lotteries (Regulation) Rules, 2003

15. Payment to minors.

- In the event of a minor becoming a prize winner, the prize money shall be given to his natural guardians on production of proof to the satisfaction of the Director regarding his/her guardianship. Failing to prove guardianship the amount shall be paid to the minor prize winner on his/her attaining age of majority