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[Cites 0, Cited by 1] [Section 9] [Entire Act]

State of Chattisgarh - Subsection

Section 9(1) in Chhattisgarh Private Placement Agencies (Regulation) Act, 2013

(1)Any person who contravenes the provisions of Section 4 of this Act shall be punishable with imprisonment for a term which may extend to seven years, or with fine which may extend to one lakh, or with both.