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State of Goa - Section

Section 11 in The First Statutes of Indian Institute of Technology Goa, 2017

11. Travelling Allowances for the Chairman and the members.

- The Chairman and the Members of the Board and other Authorities and members of the Committees constituted under the Act or these First Statutes or appointed by the Board or other Authorities shall be entitled to travelling allowances and daily allowance, as laid down by the Board from time to time, for attending the meetings of the Authorities and Committees.