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State of Assam - Section

Section 406 in The Assam Excise Rules, 2016

406. Secret service payments.

- Where there is a grant for secret service work and expenditure is necessary for the payment of expenses of, or rewards to informers, either before or after the institution of a case, the following procedure should be followed:Money will be drawn from the Treasury by the Excise Commissioner as occasion arises on regular contingent bills. No indication will be given as to the names of the payees or the particulars of the payments. The Excise Commissioner will furnish a disbursement certificate and retain the payee's receipts. This certificate may be furnished on the bill on which the charge is drawn or furnished afterwards in cases where payment has to be made by drawing a bill from the treasury instead of from the permanent advance.Appeals and Revision