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[Cites 0, Cited by 0] [Section 207(1)] [Section 207] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 207(1)(c) in Jammu and Kashmir Municipal Corporation Act, 2000

(c)unlawfully obstruct the flow of, or flush, draw off, or divert or take water from any water works belonging to the Corporation or any water course by which any such water is supplied ; or