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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(2)(ii) in The U.P. Government Servants (Special Provisions Relating to Family Planning) Rules, 1976

(ii)where the last child born to the couple was born not less than 10 years before the relevant date; or