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Calcutta High Court (Appellete Side)

Akd Ashok Kumar Agarwal vs Ajit Kumar Ghosh & Ors on 14 July, 2016

Author: Harish Tandon

Bench: Harish Tandon

                                                                                  1

92   14.07.16                      C.O. 1225 of 2016
      Ct No. 2

        akd                     Ashok Kumar Agarwal
                                         Vs.
                               Ajit Kumar Ghosh & Ors.
                                        --------

Mr. Diptendu Mazumder, Mr. Ashim Kumar Ghosh.

... for the opposite parties.

None appears in support of this application. However, the opposite parties are represented.

This revisional application is dismissed for default.

(HARISH TANDON, J.) 2