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[Cites 0, Cited by 0] [Section 41(1)] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(1)(b) in Rajasthan Public Trust Act, 1959

(b)is for a continuous period of six months absent from India without the leave of the Commissioner or an Assistant Commissioner or other officer authorised by the State Government in this behalf or leaves India for the purpose of residing abroad.