Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58] [Entire Act] State of Sikkim - Subsection Section 58(2) in Sikkim Forests, Water Courses and Road Reserve (Preservation and Protection) Act, 1988 (2)Such forfeiture. may be in addition to any other punishment provided in this Act for such offence.
