Delhi High Court - Orders
M/S Gagan Infraenergy Ltd. Earlier ... vs Deputy Director Directorate Of ... on 13 August, 2024
Author: Sudhir Kumar Jain
Bench: Sudhir Kumar Jain
$~5
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 11264/2021
M/S GAGAN INFRAENERGY LTD. EARLIER KNOWN
AS M/S GAGAN SPONGE IRON PVT. LTD.
THROUGH ITS AUTHORIZED REPRESENTATIVE
SH. AJAY SEHGAL .....Petitioner
Through: Mr. Anirudh Sharma, Mr. Hemant
Shah, Mr. Gurpreet Singh Parwanda,
Mr. Pallav Srivastava, Mr. Vishal
Mann and Mr. Akshay Rana,
Advocates
versus
DEPUTY DIRECTOR DIRECTORATE
OF ENFORCEMENT & ANR. .....Respondents
Through: Mr. Anurag Ahluwalia, CGSC with
Mr. Kritgya Kumar Kait and
Ms. Hridyashi Sharma, Advocates for
R-1
CORAM:
HON'BLE DR. JUSTICE SUDHIR KUMAR JAIN
ORDER
% 13.08.2024 CM APPL. 42632/2024 (for directions)
1. Mr. Anurag Ahluwalia, Central Government Standing Counsel for the respondent no. 1 stated that LPA filed against the judgment dated 22.05.2024 is listed for consideration before DB-I for today itself.
2. List on 28.08.2024.
DR. SUDHIR KUMAR JAIN, J AUGUST 13, 2024 N/ABK This is a digitally signed order.
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