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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(z) in Andhra Pragathi Grameena Bank (Employees') Pension Regulations, 2018

(z)"trust" means the trust of Andhra Pragathi Grameena Bank (Employees') Pension Fund constituted under sub- regulation (1) of regulation 4;
(za)"trustee" means the trustees of the Andhra Pragathi Grameena Bank (Employees') Pension Fund constituted under regulation 4;
(zb)"Provident Fund" means the provident fund of the Bank.