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[Cites 0, Cited by 0] [Section 105] [Entire Act]

State of Haryana - Subsection

Section 105(2) in Punjab Jail Manual

(2)The Medical Officer shall frequently visit and supervise the management of the jail garden and shall satisfy himself that the provisions of paragraph 76, in regard thereto, are duly attended to, and shall bring any defect or deficiency to the notice of the Superintendent.