Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 71(2)] [Section 71] [Entire Act]

State of Jharkhand - Subsection

Section 71(2)(c) in Bihar Factories Rules, 1950

(c)advise the Manager on matters relating to-
(i)the quality and quantity of food, tea, snacks and other items served or to be served in the canteen,
(ii)the arrangement of menu and times of meals,
(iii)the method and means of serving and distributing articles served in the canteen, and
(iv)make such other suggestions and recommendation as in the opinion of the Committee may be necessary for proper functioning of or for improvement in the Canteen.