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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Haryana - Subsection

Section 9(4) in The Punjab Cotton Ginning and Pressing Factories Act, 1953

(4)The State Government shall compile from weekly returns submitted under sub-section (3) and shall publish in such manner as it thinks fit a statement showing the total number of bales pressed in the State during the week and from the commencement of season to the end of the week to which the return relate:Provided that the number of bales pressed in any individual factory shall not be published.