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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Bihar - Subsection

Section 16(2) in Bihar Land Mutation Rules, 2012

(2)The Karmachari shall give a certificate under his signature with regard to the correctness of the entries of Khesra register. The Circle Inspector shall verify the entries of the Khesra register cent percent and record his certificate with regard to the correctness of the entries of the Khesra register. The Circle Officer concerned shall verify at least 25% of the entries of the Khesra register and record his certificate of verification under his signature.