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[Cites 0, Cited by 0] [Section 834] [Entire Act]

State of Punjab - Subsection

Section 834(7) in Punjab Jail Manual, 1996

(7)The maximum loss allowed for cleaning and winnowing the various grains and pulses is :-
  Loss per quintal
  Kgs. Gms.
Wheat 03 750
Dal urd 04 440
Dais, mung, moth, rawan and masar. 03 750
Gram for bullocks or parching or boiling 01 250
Dal gram 12 500
Tamarind 50 000
Wheat for Dalia 01 250
When the actual loss in cleaning is less it, and not the maximum loss allowed, should be calculated in the accounts.Note. - One Qtl of gram should yield 67.500 Kgs. dal. Of the remaining 11.200 Kgs of husk and coarse flour should be issued to bullocks in lieu of 7.450 Kgs. One Kg loss is allowed in cleaning gram.