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[Cites 0, Cited by 0] [Section 5(2)] [Section 5] [Entire Act]

Union of India - Subsection

Section 5(2)(c) in The Merchant Shipping (Prevention of Pollution by Garbage From Ships) Rules, 2009

(c)disposal into the Wider Caribbean Region of food wastes which have been passed through a comminuter or grinder shall be made as far as practicahle from land but in no case less than 3 nautical miles from the nearest land :