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[Cites 0, Cited by 0] [Section 13(4)] [Section 13] [Entire Act]

State of Karnataka - Subsection

Section 13(4)(c) in The Karnataka Agricultural Credit Operations and Miscellaneous Provisions Act, 1974.

(c)If the agriculturist actually pays the amount in terms of the notice the credit agency shall reconvey the property to him at his cost.