Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 70(7)] [Section 70] [Entire Act] State of Odisha - Subsection Section 70(7)(c) in Orissa Zilla Parishad Election Rules, 1994 (c)that the symbols I have chosen are, in order of preference (i)............ (ii).......... and (iii).........