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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(9) in The Rajasthan Colonisation (Allotment and Sale of Government Land in the Indira Gandhi Canal Colony Area) Rules, 1975

(9)[ The Agriculture Graduate shall inform the Allotting Authority immediately on his accepting any employment within five years of the allotment of land and his failure to do so, on his own will disentitle him from the refund of instalments referred to in sub-rule (8).] [Substituted by Notification No. F. 4(5) Revenue/Col./77, dated 19.03.1980 - Rajasthan Government Gazette, Extraordinary, Part IV-C, dated 22.03.1980, page 587.]