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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Andhra Pradesh - Subsection

Section 49(4) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(4)The Board of Management may consider any such draft as is referred to in sub-section (3) and make the statute or reject it or return it to the Academic Council for reconsideration, either in whole or part,together with any amendments which it may suggest.