Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 113(2)] [Section 113] [Entire Act] State of Goa - Subsection Section 113(2)(a) in The Goa Rehabilitation Board Act, 2006 (a)the Chairman and all the members of the Board shall, as from the date of supersession, vacate their offices as such;