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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Tamilnadu - Subsection

Section 11(5) in Tamil Nadu Marine Fishing Regulation Rules, 1983

(5)Every deep sea fishing vessel shall maintain a logbook and give the sailing note before each fishing voyage to the authorised officer and shall, on arrival also, inform the authorised officer promptly with crew list.