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Calcutta High Court

West Bengal Financial Corporation vs Efcalon Tie-Up Pvt Ltd on 25 July, 2025

Author: Soumen Sen

Bench: Soumen Sen

OD-3
Wt4
                           IN THE HIGH COURT AT CALCUTTA
                               Civil Appellate Jurisdiction
                                     ORIGINAL SIDE

                                 RVWO/27/2024
                                      WITH
                                  APO/174/2018
                                IA NO: GA/2/2024
                       WEST BENGAL FINANCIAL CORPORATION
                                        VS
                             EFCALON TIE-UP PVT LTD

                                  RVWO/7/2025
                                IA NO: GA/1/2025
                             EFCALON TIE UP PVT LTD
                                        VS
                       WEST BENGAL FINANCIAL CORPORATION

        BEFORE:
        The Hon'ble JUSTICE SOUMEN SEN
                   AND
        The Hon'ble JUSTICE BISWAROOP CHOWDHURY
        Date : 25th July, 2025
                                                                                      Appearance:
                                                                      Mr. Anindya Mitra, Sr. Adv.
                                                                      Mr. Sanniddhya Dutta, Adv.
                                                                          Mr. Abhijit Sarkar, Adv.
                                                                     Mr. Abhik Chitta Kundu, Adv.
                                                                                 ... for the WBFC.
                                                                           Mr. Rupak Ghosh, Adv.
                                                                     Mr. Suvasish Dasgupta, Adv.
                                                                          Mr. Meghnad Dutta, Adv
                                                                      Mr. Rajesh Upadhyay, Adv.
                                                                              ... for the EFCALON.


          1.

We have heard learned Counsel for both the parties.

2. List these matters on 2nd August, 2025 at 12.00 PM.

3. Law Notes to be filed by the parties by Thursday, i.e., 31 st July, 2025.

(SOUMEN SEN, J.) (BISWAROOP CHOWDHURY, J.) s.pal