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[Cites 0, Cited by 0] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(3) in The Armed Forces Tribunal (Practice) Rules, 2009

(3)In the Warning list and in the Daily Cause List, the following particulars shall be shown against the number of each case:—(i) names of legal practitioners appearing on both sides, giving in brackets the rank of the parties whom they represent;
(ii)names of the parties, it unrepresented, with their serial order in brackets.