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[Cites 0, Cited by 0] [Section 32] [Entire Act]

State of Maharashtra - Subsection

Section 32(7) in The Maharashtra Universities Act, 1994

(7)The Board shall prepare the financial estimates for incorporation in the budget of the university arid shall submit the same to the Finance and Accounts [Committee] [This word was substituted by Maharashtra 55 of 2000, section 25(3).].