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[Cites 0, Cited by 0] [Section 79(7)] [Section 79] [Entire Act]

State of Rajasthan - Subsection

Section 79(7)(a) in Rajasthan Juvenile Justice (Care and Protection of Children) Rules, 2011

(a)the Probation officer or Child Welfare officer who was directed to submit a report under sub-rule (1) of this rule;