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[Cites 0, Cited by 2] [Entire Act]

Union of India - Section

Section 14 in The Assam Rifles Act, 2006

14. Authorised deduction only to be made from pay.—

The pay of every person subject to this Act due to him as such under any rules or regulations for the time being in force shall be paid without any deduction other than the deductions authorised by or under this Act or any other Act.