Section 11 in Rajasthan Para-medical Council Regulations, 2014
11. Adjournment for want of quorum.
- If, at the time appointed for a meeting a quorum is not present, the meeting shall not commence until a quorum is present, and if a quorum is not present on the expiration of twenty minutes from the time decided for the meeting or during the course of any meeting, the meeting shall stand adjourned to such future time and date as the President may direct.
