Madhya Pradesh High Court
Smt. Ramkirti Shukla vs State Of M.P. on 5 April, 2023
Author: Maninder S. Bhatti
Bench: Maninder S. Bhatti
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR WP No. 617 of 2020 (SMT. RAMKIRTI SHUKLA Vs STATE OF M.P. AND OTHERS) Dated : 05-04-2023 Shri Swatantra Pandey - Advocate for the Petitioner.
As prayed by the learned counsel for petitioner, list after a week.
(MANINDER S. BHATTI) JUDGE veni Signature Not Verified Signed by: KRISHNA SINGH Signing time: 4/6/2023 4:28:22 PM