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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(3)(vii) in The Rajasthan Sales Tax/Central Sales Tax Deferment Scheme for Industries, 1998

(vii)Plant for pollution control measures including facility for collection/treatment and disposal of effluents, or marble/granite slurry, or hazardous wastes;