Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 52] [Entire Act] State of Odisha - Subsection Section 52(5) in The Orissa Bhoodan and Gramdan Rules, 1972 (5)The procedure for maintenance of Cash Book Contingent Register and Bill Register by the Grama Parishad shall be as laid down under Rules 36, 37 and 38.
