Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Odisha - Subsection Section 77(2) in Orissa Municipal Act, 1950 (2)An appeal under this section shall be preferred and disposed of in such manner as may be prescribed.] [Substituted vide Orissa Act No. 16 of 1968 w.e.f. 1.8.1968.]
