Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Bihar - Subsection Section 20(2) in The Bihar Electricity Supply Undertakings (Acquisition) Act, 1979 (2)Subject to the provisions of this section, provisions of the Arbitration Act, 1940 (Act 10 of 1940), shall apply to all arbitration under this Act.
