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[Cites 0, Cited by 0] [Section 66(7)] [Section 66] [Entire Act]

State of Punjab - Subsection

Section 66(7)(b) in The Punjab Factory Rules, 1952

(b)Flammable liquids shall be stored in closed containers and in limited quantities in well ventilated rooms of fire resisting construction which are isolated from the remainder of the building by fire walls and self closing fire doors.