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[Cites 0, Cited by 0] [Section 2(3)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(3)(d) in Bihar Electricity Regulatory Commission (Licencing for Transmission of Electricity) Regulations, 2007

(d)References to these Regulations shall be construed as references to the Regulations as amended or modified from time to time.