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Cachar Supari Centre & Anr vs The Union Of India & Ors on 6 September, 2017

Author: Shivaji Pandey

Bench: Shivaji Pandey

                     IN THE HIGH COURT OF JUDICATURE AT PATNA
                                 Civil Writ Jurisdiction Case No.4165 of 2015
                  ======================================================
                  Cachar Supari Centre & Anr
                                                                         .... .... Petitioner/s
                                                    Versus
                  The Union of India & Ors
                                                                        .... .... Respondent/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s    : Mr. Prabhat Ranjan, Adv.
                  For the U.O.I.           : Mr. Sanjay Kumar (ASG)
                  For the Customs           : Mr. Satya Prakash Tripathy (Sr. S.C. Customs)
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE SHIVAJI PANDEY
                  ORAL ORDER

10   06-09-2017

Heard the parties.

Let this case be listed under the heading "For Admission" as per the roster and the year of the case.

The issue whether this case pertains to tax matter or it is a simple custom matter will be decided at the admission stage. If the Court would find that this matter pertains to tax matter, in such circumstance, the matter will be referred to the Division Bench of this Court.

(Shivaji Pandey, J) pawan/-

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