Madhya Pradesh High Court
Raju Sahu vs The State Of Madhya Pradesh on 9 September, 2019
Author: Rajendra Kumar Srivastava
Bench: Rajendra Kumar Srivastava
1 MCRC-36106-2019 The High Court Of Madhya Pradesh MCRC-36106-2019 (RAJU SAHU Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 09-09-2019 At the request of learned counsel for the applicant, list the matter in the next week.
(RAJENDRA KUMAR SRIVASTAVA) JUDGE sp Digitally signed by SAVITRI PATEL Date: 11/09/2019 18:00:07