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Madhya Pradesh High Court

Raju Sahu vs The State Of Madhya Pradesh on 9 September, 2019

Author: Rajendra Kumar Srivastava

Bench: Rajendra Kumar Srivastava

1 MCRC-36106-2019 The High Court Of Madhya Pradesh MCRC-36106-2019 (RAJU SAHU Vs THE STATE OF MADHYA PRADESH) 1 Jabalpur, Dated : 09-09-2019 At the request of learned counsel for the applicant, list the matter in the next week.

(RAJENDRA KUMAR SRIVASTAVA) JUDGE sp Digitally signed by SAVITRI PATEL Date: 11/09/2019 18:00:07