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[Cites 0, Cited by 0] [Section 74(2)] [Section 74] [Entire Act]

State of Rajasthan - Subsection

Section 74(2)(vii) in Rajasthan Minor Mineral Concession Rules, 2017

(vii)channelisation of any river system for protection works from any incidence of inundation or flooding, provided the mineral extracted in the process is used at the same place for creation of safety embankments and is not disposed off outside such area;