Himachal Pradesh High Court
Shiva Institute Of Pharmacy vs . State Of H.P. & Anr. on 20 August, 2025
Author: Ajay Mohan Goel
Bench: Ajay Mohan Goel
Shiva Institute of Pharmacy Vs. State of H.P. & Anr.
.
CWP No.11384 of 2025 20.08.2025 Present: Mr. K.B. Khajuria, Advocate, for the petitioner.
Mr. Anup Rattan, Advocate General, with Mr. Pushpinder Jaswal, Additional Advocate General, for the respondents-State.
As prayed for, list on 22.08.2025.
(Ajay Mohan Goel) Judge August 20, 2025 (Rishi) ::: Downloaded on - 20/08/2025 21:30:11 :::CIS