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Himachal Pradesh High Court

Shiva Institute Of Pharmacy vs . State Of H.P. & Anr. on 20 August, 2025

Author: Ajay Mohan Goel

Bench: Ajay Mohan Goel

Shiva Institute of Pharmacy Vs. State of H.P. & Anr.

.

CWP No.11384 of 2025 20.08.2025 Present: Mr. K.B. Khajuria, Advocate, for the petitioner.

Mr. Anup Rattan, Advocate General, with Mr. Pushpinder Jaswal, Additional Advocate General, for the respondents-State.

As prayed for, list on 22.08.2025.

(Ajay Mohan Goel) Judge August 20, 2025 (Rishi) ::: Downloaded on - 20/08/2025 21:30:11 :::CIS