Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 36(1)] [Section 36] [Entire Act] State of Jammu-Kashmir - Subsection Section 36(1)(c) in The Jammu and Kashmir State Partnership Act, 1996 (c)solicit the custom of persons who were dealing with the firm before he ceased to be a partner.