Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Entire Act] State of Meghalaya - Section Section 6 in Garo Hills Regulation, 1882 6. Jurisdiction. - The jurisdiction in respect of offences against this Regulation shall be exercised by such officers and subject to such conditions as the State Government may, from time to time, by notification in the official Gazette direct.
