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[Cites 0, Cited by 1] [Section 44] [Entire Act]

Union of India - Subsection

Section 44(6) in The Wild Life (Protection) Act, 1972

(6)Every licence granted under this section shall-
(a)be valid for one year from the date of its grant;
(b)not be transferable; and
(c)be renewable for a period not exceeding one year at a time.