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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(2) in Rajasthan Nazul/Devsthan Building (Disposal by Public Auction) Rules, 1967

(2)If the Disposal Committee is of the opinion that the price at which the property has been knocked down is a fair and reasonable price of the Nazul/Devsthan Building, it may approve the sale and convey its approval to the purchaser by registered post.