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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Haryana - Subsection

Section 10(3) in Bhagat Phool Singh Mahila Vishwavidyalaya Khanpur Kalan Act, 2006

(3)The Chancellor shall, if present, preside over the convocation of the University for conferring degrees and meetings of the Court.