Section 14(2)(a) in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Act, 2014

[Cites 0, Cited by 0] [Section 14(2)] [Section 14] [Entire Act]

(a)store or keep or allow to be stored or keep any kerosene, petrol, spirit or any explosive or flammable substances inside the premises;

Legal Document View