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[Cites 0, Cited by 0] [Section 3] [Entire Act]

Bengal Presidency - Subsection

Section 3(7) in Bengal Suppression of Immoral Traffic Act, 1933

(7)"Superintendent of Police" includes any Assistant Superintendent of Police or other person appointed by general or special order of the [State Government] to perform all or any of the duties of a Superintendent of Police under this Act in any district.