Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Kerala - Subsection Section 2(3) in The Kerala Paper Lotteries (Regulation) Rules, 2005 (3)"Agency discount" means the amount or the percentage of discount allowed from time to time on the face value of the ticket at the point of sale;
